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Dhananjay Upadhyay vs State Of U.P. And 4 Others
2019 Latest Caselaw 1520 ALL

Citation : 2019 Latest Caselaw 1520 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Dhananjay Upadhyay vs State Of U.P. And 4 Others on 25 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2740 of 2019
 

 
Petitioner :- Dhananjay Upadhyay
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Pranesh Dutt Tripathi
 

 
Hon'ble Prakash Padia,J.

In terms of the order passed by this Court, the instructions received by learned Standing Counsel was placed before this Court, which is taken on record.

On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

 

 

 
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