C/M Janta Junior High School Manth ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 1514 ALL

Citation : 2019 Latest Caselaw 1514 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

C/M Janta Junior High School Manth ... vs State Of U.P. And 2 Others on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3059 of 2019
 

 
Petitioner :- C/M Janta Junior High School Manth District Mathura And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shantanu Khare,Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

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