Citation : 2019 Latest Caselaw 1502 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 4307 of 2019 Petitioner :- Adesh Kumar Saini Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Amit Krishna Counsel for Respondent :- C.S.C. Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, put up on 28.3.2019 as fresh.
Order Date :- 25.3.2019
Pramod Tripathi
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