Oriental Insurance Company Ltd. vs Smt.Chameli
2019 Latest Caselaw 1474 ALL

Citation : 2019 Latest Caselaw 1474 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Oriental Insurance Company Ltd. vs Smt.Chameli on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 359 of 1996
 

 
Appellant :- Oriental Insurance Company Ltd.
 
Respondent :- Smt.Chameli
 
Counsel for Appellant :- Satish Chaturvedi,Ankur Mehrotra
 
Counsel for Respondent :- V.S. Chaudhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Await for service.

List on 8.4.2019.

Name of other counsel except Sri Ankur Mehrotra-Advocate be not shown for appellant.

Order Date :- 25.3.2019

Mukesh

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