Nahar Singh vs Kanpur Nagar Mahapalika And 4 ...
2019 Latest Caselaw 1431 ALL

Citation : 2019 Latest Caselaw 1431 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Nahar Singh vs Kanpur Nagar Mahapalika And 4 ... on 15 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1925 of 2019
 

 
Petitioner :- Nahar Singh
 
Respondent :- Kanpur Nagar Mahapalika And 4 Others
 
Counsel for Petitioner :- Nitesh Kumar Singh,Ashutosh Sharma
 
Counsel for Respondent :- Rajesh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Ashutosh Sharma, learned counsel for petitioner.

Issue notice to unserved respondents by speed / registered post .

Steps be taken immediately.

The concerned Court shall not proceed with the Misc. Application Case No.171/74/18 till the next of hearing which would be 8.4.2019, though it has been objected by the 3rd party.

Order Date :- 15.3.2019

Mukesh

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