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Raja Ram vs Deputy Director Of ...
2019 Latest Caselaw 1390 ALL

Citation : 2019 Latest Caselaw 1390 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Raja Ram vs Deputy Director Of ... on 15 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4906 of 1981
 

 
Petitioner :- Raja Ram
 
Respondent :- Deputy Director Of Consolidation, Kheri And Others
 
Counsel for Petitioner :- J.K.Sinha
 
Counsel for Respondent :- C.S.C.,Avadhesh Kumar
 

 
Hon'ble Salil Kumar Rai,J.

List after two weeks.

Order Date :- 15.3.2019

Satyam

 

 

 
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