Mohammad Irfan vs Nasim Bano And 6 Others
2019 Latest Caselaw 1367 ALL

Citation : 2019 Latest Caselaw 1367 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Mohammad Irfan vs Nasim Bano And 6 Others on 15 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1882 of 2019
 

 
Petitioner :- Mohammad Irfan
 
Respondent :- Nasim Bano And 6 Others
 
Counsel for Petitioner :- Ravish Chandra Srivastava
 
Counsel for Respondent :- Mridul Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit filed today is taken on record.

Counsel for the respondents seeks adjournment, which is allowed.

As prayed, put up as fresh on 25 March 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 15.3.2019

skv

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