Citation : 2019 Latest Caselaw 1363 ALL
Judgement Date : 15 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- MATTERS UNDER ARTICLE 227 No. - 1959 of 2019 Petitioner :- Jagdish Prasad Tiwari And 3 Others Respondent :- Seshnath Pal And 3 Others Counsel for Petitioner :- Anand Kumar,Krishnaji Khare Counsel for Respondent :- Anil Kumar Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Anil Kumar-Advocate shall file its reply on or before 5.4.2019.
Order Date :- 15.3.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!