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Nand Lal And Others vs Deputy Director Of ...
2019 Latest Caselaw 1291 ALL

Citation : 2019 Latest Caselaw 1291 ALL
Judgement Date : 14 March, 2019

Allahabad High Court
Nand Lal And Others vs Deputy Director Of ... on 14 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2979 of 1980
 

 
Petitioner :- Nand Lal And Others
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- V.K.Srivastava,A.S.Chaudhary,I.H.Farooqui,Kapil Deo,P.V.Chaudhary,Prabhakar Vardhan Chaudha,S.S. Dubey
 
Counsel for Respondent :- C.S.C.,B.K.Chaudhary,Dinesh Chandra,Irfan Ahmad,Madhulika Yadav,S.M.Nasir
 

 
Hon'ble Salil Kumar Rai,J.

List for final hearing in the week commencing 1st April, 2019.

Order Date :- 14.3.2019

Satyam

 

 

 
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