Ram Bachan & Others vs D.D.C. & Others
2019 Latest Caselaw 1218 ALL

Citation : 2019 Latest Caselaw 1218 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Ram Bachan & Others vs D.D.C. & Others on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3820 of 1988
 

 
Petitioner :- Ram Bachan & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- P.L.Misra,V.G.Misra
 
Counsel for Respondent :- R.S.Tripathi,P.N.Singh Kaushik
 

 
Hon'ble Salil Kumar Rai,J.

Sri Madan Gopal Misra, Advocate has filed Vakalatnama on behalf of the petitioners. The same is taken on record.

List after two weeks showing the name of Sri Madan Gopal Misra, Advocate as counsel for the petitioners.

Order Date :- 13.3.2019

Satyam

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