Citation : 2019 Latest Caselaw 1216 ALL
Judgement Date : 13 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 1917 of 1983 Petitioner :- Doodh Nath Respondent :- D.D.C. & Others Counsel for Petitioner :- A.S.Chaudhary Counsel for Respondent :- K.P.Singh Hon'ble Salil Kumar Rai,J.
It is reported that counsel for the petitioner has died.
Issue card notice to the petitioner to engage another counsel.
Order Date :- 13.3.2019
Satyam
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