Sobaran Singh vs State Of U.P.
2019 Latest Caselaw 1205 ALL

Citation : 2019 Latest Caselaw 1205 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Sobaran Singh vs State Of U.P. on 13 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL APPEAL No. - 4429 of 2002
 

 
Appellant :- Sobaran Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Singh Parihar
 
Counsel for Respondent :- Govt. Advocate,Shiv Kumar Singh,Shiv Kumar Singh Rajawat
 

 
Hon'ble Bachchoo Lal,J.

Heard Sri Jai Singh Parihar, learned counsel for the appellant, Sri Shiv Kumar Singh Rajawat, learned counsel for the complainant, Dr. S.B. Maurya and Sri Abhinav Tripathi, learned A.G.A. for the State and perused the record.

Judgment reserved.

Order Date :- 13.3.2019

Masarrat

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