National Insurance Co. Ltd. vs Rama Nand Gupta And Another
2019 Latest Caselaw 1191 ALL

Citation : 2019 Latest Caselaw 1191 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Rama Nand Gupta And Another on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 657 of 1997
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Rama Nand Gupta And Another
 
Counsel for Appellant :- Kuldip Shanker Amist
 
Counsel for Respondent :- V.N. Agarwal,Anil Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Kuldip Shanker Amist-Advocate has sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

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