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Jag Pal Singh vs State Of U.P Thru Prin Secy Dairy ...
2019 Latest Caselaw 1174 ALL

Citation : 2019 Latest Caselaw 1174 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Jag Pal Singh vs State Of U.P Thru Prin Secy Dairy ... on 13 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 34227 of 2018
 
Petitioner :- Jag Pal Singh
 
Respondent :- State Of U.P Thru Prin Secy Dairy Development & Ors
 
Counsel for Petitioner :- Sudeep Kumar,Avdhesh Kumar Pandey
 
Counsel for Respondent :- C.S.C,Lalit Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has made urgency in the matter, but due to paucity of time, the case could not be taken up today.

List this petition on 27.03.2019 within for five cases for peremptory hearing.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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