Birendra Kumar Tripathi vs State Of U.P. And 6 Others
2019 Latest Caselaw 1135 ALL

Citation : 2019 Latest Caselaw 1135 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Birendra Kumar Tripathi vs State Of U.P. And 6 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27793 of 2018
 

 
Petitioner :- Birendra Kumar Tripathi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 27.3.2019.

Order Date :- 13.3.2019

Pramod Tripathi

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