Mr. Arun Kumar Singh Tomar vs Uttar Pradesh Forest Corporation ...
2019 Latest Caselaw 1118 ALL

Citation : 2019 Latest Caselaw 1118 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Mr. Arun Kumar Singh Tomar vs Uttar Pradesh Forest Corporation ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5080 of 2018
 
Petitioner :- Mr. Arun Kumar Singh Tomar
 
Respondent :- Uttar Pradesh Forest Corporation Through Its M.D.And Anr.
 
Counsel for Petitioner :- Saurabh Shankar Srivastav
 
Counsel for Respondent :- L.P.Shukla,Lakshmipat Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 02.04.2019 within top ten cases.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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