Babu Singh And Another vs Dy.Director Consolidation ...
2019 Latest Caselaw 1058 ALL

Citation : 2019 Latest Caselaw 1058 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Babu Singh And Another vs Dy.Director Consolidation ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4047 of 1986
 

 
Petitioner :- Babu Singh And Another
 
Respondent :- Dy.Director Consolidation Sitapur Camp At Kheri And Ors.
 
Counsel for Petitioner :- Avadhesh Kumar
 
Counsel for Respondent :- R.N. Misra,Jagdish Singh,Upendra Singh
 

 
Hon'ble Salil Kumar Rai,J.

On a request made on behalf of counsel for the respondents, the case is passed over for the day.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

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