Bhupendra Veer Singh vs State Of U.P. And 5 Others
2019 Latest Caselaw 1017 ALL

Citation : 2019 Latest Caselaw 1017 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Bhupendra Veer Singh vs State Of U.P. And 5 Others on 12 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3657 of 2019
 

 
Petitioner :- Bhupendra Veer Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashok Kumar Pandey,Deshraj Singh
 
Counsel for Respondent :- C.S.C.,Om Prakash Singh,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

Put up tomorrow in the additional cause list.

Order Date :- 12.3.2019

Pramod Tripathi

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