Rohit Yadav vs State Of U.P.
2019 Latest Caselaw 5405 ALL

Citation : 2019 Latest Caselaw 5405 ALL
Judgement Date : 21 June, 2019

Allahabad High Court

Rohit Yadav vs State Of U.P. on 21 June, 2019

Bench: Ali Zamin




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24878 of 2019
 

 
Applicant :- Rohit Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Awadhesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ali Zamin,J.

Learned A.G.A. prays for and is granted two weeks' time for filing counter affidavit.

List on 09.07.2019.

Order Date :- 21.6.2019

Sweety

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