Sunil Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 5369 ALL

Citation : 2019 Latest Caselaw 5369 ALL
Judgement Date : 3 June, 2019

Allahabad High Court

Sunil Kumar vs State Of U.P. And 3 Others on 3 June, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 9478 of 2019
 

 
Petitioner :- Sunil Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,Arvind Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, put up on 15.7.2019 as fresh before the appropriate Bench.

Order Date :- 3.6.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App