Arun Kumar Tripathi vs The State Of U.P. And Others
2019 Latest Caselaw 53 ALL

Citation : 2019 Latest Caselaw 53 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Arun Kumar Tripathi vs The State Of U.P. And Others on 22 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 62320 of 2011
 

 
Petitioner :- Arun Kumar Tripathi
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- Aparna Burman,Alok Mishra,S.M. Mishra
 
Counsel for Respondent :- C.S.C.,J.A.Azmi
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

Due to paucity of time, the case could not be taken up today.

List on 13.3.2019 for final disposal.

Order Date :- 22.2.2019

Pramod Tripathi

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