Arvind Kumar Verma & Ors vs State Of U.P Thru Addl Chief Secy ...
2019 Latest Caselaw 321 ALL

Citation : 2019 Latest Caselaw 321 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Arvind Kumar Verma & Ors vs State Of U.P Thru Addl Chief Secy ... on 28 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 30080 of 2018
 
Petitioner :- Arvind Kumar Verma & Ors
 
Respondent :- State Of U.P Thru Addl Chief Secy Basic Edu Lko & Ors
 
Counsel for Petitioner :- Girish Chandra Verma,Omkar Singh Kushwaha
 
Counsel for Respondent :- C.S.C,Ajay Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed at the bar that the subject matter of this writ petition is different than the subject matter of Writ Petition No.20404 (S/S) of 2018.

Since this writ petition was wrongly connected with Writ Petition No.20404 (S/S) of 2018, therefore, this writ petition is disconnected from the said writ petition.

List in the next cause list.

Order Date :- 28.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App