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Om Prakash S/O Late Brij Lal Yadav vs State Of U P Thr.Secy.Dept.Of ...
2019 Latest Caselaw 313 ALL

Citation : 2019 Latest Caselaw 313 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Om Prakash S/O Late Brij Lal Yadav vs State Of U P Thr.Secy.Dept.Of ... on 28 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8803 of 2011
 

 
Petitioner :- Om Prakash S/O Late Brij Lal Yadav
 
Respondent :- State Of U P Thr.Secy.Dept.Of Horticulture & 3 Ors.
 
Counsel for Petitioner :- Dev Kumar Tirpathi,Birendra Singh,Panna Lal Gupta,Surendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Heard learned counsel for the parties.

On request of Sri Surendra Kumar Mishra, learned counsel for the petitioner, put up tomorrow, i.e. 01.03.2019.

Order Date :- 28.2.2019

psd

 

 

 
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