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Alok Kumar And Another vs State Of U.P. Thru Special Secy. ...
2019 Latest Caselaw 305 ALL

Citation : 2019 Latest Caselaw 305 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Alok Kumar And Another vs State Of U.P. Thru Special Secy. ... on 28 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6000 of 2019
 
Petitioner :- Alok Kumar And Another
 
Respondent :- State Of U.P. Thru Special Secy. Basic Education Lko. & Ors.
 
Counsel for Petitioner :- Sudeep Seth,Onkar Singh Kushwaha
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Durga Prasad Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Sudeep Seth, learned counsel for the petitioners at length.

Notices on behalf of opposite party Nos.1, 2 & 4 have been accepted by the office of the learned Chief Standing Counsel, while Sri Ajay Kumar, learned counsel has accepted notice on behalf of opposite party No.3.

It has been informed at the bar that identical matters have been filed and they are likely to come up as fresh on 05.03.2019.

List / put up this case on 05.03.2019 as fresh.

In the meantime, the learned Additional Chief Standing Counsel may seek instructions in the matter or may file short counter affidavit, if possible.

Order Date :- 28.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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