Jyoti vs Arvind Kumar
2019 Latest Caselaw 282 ALL

Citation : 2019 Latest Caselaw 282 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Jyoti vs Arvind Kumar on 27 February, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 54 of 2019
 

 
Appellant :- Jyoti
 
Respondent :- Arvind Kumar
 
Counsel for Appellant :- Vivek Kumar Tiwari
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

This case is listed today under the heading ' for admission'.

From perusal of order sheet, it appears that the appeal has already been admitted on 21.1.2019.

As per office report dated 26.2.2019, notice issued to the sole respondent by RPAD fixing 27.2.2019, neither undelivered cover nor acknowledgement has been returned after service.

Await return of notice.

List after four weeks.

Order Date :- 27.2.2019

RCT/-

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