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Shashi Kumar Singh vs State Of U.P. Thru. Secy. ...
2019 Latest Caselaw 277 ALL

Citation : 2019 Latest Caselaw 277 ALL
Judgement Date : 27 February, 2019

Allahabad High Court
Shashi Kumar Singh vs State Of U.P. Thru. Secy. ... on 27 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4325 of 2019
 
Petitioner :- Shashi Kumar Singh
 
Respondent :- State Of U.P. Thru. Secy. Secondary Education & Ors.
 
Counsel for Petitioner :- Anshuman Singh Rathore
 
Counsel for Respondent :- C.S.C.,R.K.S.Suryavanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed affidavit of service, today in the Court, the same is taken on record.

Order Date :- 27.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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