Raghvendra Pratap Singh vs State Of U.P. Through Chief Secy. ...
2019 Latest Caselaw 274 ALL

Citation : 2019 Latest Caselaw 274 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Raghvendra Pratap Singh vs State Of U.P. Through Chief Secy. ... on 27 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4820 of 2013
 

 
Petitioner :- Raghvendra Pratap Singh
 
Respondent :- State Of U.P. Through Chief Secy. Lko. & Ors.
 
Counsel for Petitioner :- Rama Shanker Dwivedi,Girish Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Heard learned counsel for the petitioner.

On request of Sri Vishal Verma, learned State Counsel, put up tomorrow, i.e. 28.02.2019

Order Date :- 27.2.2019

psd

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