Yashpal Singh vs State Of U.P. Through Its ...
2019 Latest Caselaw 269 ALL

Citation : 2019 Latest Caselaw 269 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Yashpal Singh vs State Of U.P. Through Its ... on 27 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1405 of 2011
 

 
Petitioner :- Yashpal Singh
 
Respondent :- State Of U.P. Through Its Principal Secy.Lucknow And Ors.
 
Counsel for Petitioner :- Pramendra Kumar Singh,Rajesh Singh Chauhan,Rishi Raj
 
Counsel for Respondent :- C.S.C.,Dwijendra Mishra,Rakesh Kumar Nigam
 

 
Hon'ble Rajnish Kumar,J.

On request of Sri Rakesh Kumar Nigam, learned counsel for the respondent, the case is adjourned for the day.

List in next cause list.

Order Date :- 27.2.2019

psd

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