Sangeeta Devi vs State Of U.P. And 4 Others
2019 Latest Caselaw 267 ALL

Citation : 2019 Latest Caselaw 267 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Sangeeta Devi vs State Of U.P. And 4 Others on 27 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2981 of 2019
 

 
Petitioner :- Sangeeta Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rohit Upadhyay,Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Gagan Mehta,Vikram Bahadur Singh,M.N
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up this matter in the additional cause list on 28.2.2019

Order Date :- 27.2.2019

Pramod Tripathi

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