Prem Chandra Srivastava vs U.P. Jal Nigam Thru Its Chairman ...
2019 Latest Caselaw 213 ALL

Citation : 2019 Latest Caselaw 213 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Prem Chandra Srivastava vs U.P. Jal Nigam Thru Its Chairman ... on 26 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7771 of 2013
 

 
Petitioner :- Prem Chandra Srivastava
 
Respondent :- U.P. Jal Nigam Thru Its Chairman U.P. Jal Nigam And Others
 
Counsel for Petitioner :- Dr. Ved Prakash,Virendra Singh
 
Counsel for Respondent :- I.P. Singh,A.P.Shukla,Puneet Chandra
 

 
Hon'ble Rajnish Kumar,J.

Dr. Ved Prakash, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 26.2.2019

psd

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