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Arjun Singh vs Managing Director,U.P. ...
2019 Latest Caselaw 211 ALL

Citation : 2019 Latest Caselaw 211 ALL
Judgement Date : 26 February, 2019

Allahabad High Court
Arjun Singh vs Managing Director,U.P. ... on 26 February, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4936 of 2012
 

 
Petitioner :- Arjun Singh
 
Respondent :- Managing Director,U.P. Cooperative Bank Ltd.,Lucknow & Anr.
 
Counsel for Petitioner :- Dinesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,D.K.Pathak,Mayank Pathak,Sudeep Seth
 

 
Hon'ble Rajnish Kumar,J.

Sri Dinesh Kumar Shukla, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 26.2.2019

psd

 

 

 
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