Vinita Mishra vs State Of U.P. And Another
2019 Latest Caselaw 198 ALL

Citation : 2019 Latest Caselaw 198 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Vinita Mishra vs State Of U.P. And Another on 26 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3131 of 2019
 

 
Petitioner :- Vinita Mishra
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Amresh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Smt. Praveen Shukla, learned Standing Counsel prays for and is granted ten days' time to seek instructions in the matter.

Put up on 12.3.2019 in the additional cause list.

Order Date :- 26.2.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App