Citation : 2019 Latest Caselaw 187 ALL
Judgement Date : 26 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 31103 of 2016 Petitioner :- Shyam Narayan Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Bal Mukund Chaturvedi,Prabhakar Awasthi,Pradeep Kumar Dwivedi Counsel for Respondent :- C.S.C.,Ram Murti Tripathi,Syed Nadeem Ahmad Hon'ble Prakash Padia,J.
Passed over on the illness slip of Sri Syed Nadeem Ahmad, learned counsel for the respondents.
List in the next cause list.
Order Date :- 26.2.2019
Pramod Tripathi
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