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Shabbir Ali vs State Of U.P. And Others
2019 Latest Caselaw 185 ALL

Citation : 2019 Latest Caselaw 185 ALL
Judgement Date : 26 February, 2019

Allahabad High Court
Shabbir Ali vs State Of U.P. And Others on 26 February, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 20527 of 2011
 

 
Petitioner :- Shabbir Ali
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinod Tripathi,Anita Singh,Ashok Khare,Mustaqeem Ahmad
 
Counsel for Respondent :- C.S.C.,G.K. Singh,Saurabh Yadav,Shivam Yadav,Tej Bahadur,V.K. Singh
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioner, list on 06.3.2019.

Order Date :- 26.2.2019

Pramod Tripathi

 

 

 
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