Vijay Kumar vs State Of U.P. Through Secretary ...
2019 Latest Caselaw 181 ALL

Citation : 2019 Latest Caselaw 181 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Vijay Kumar vs State Of U.P. Through Secretary ... on 26 February, 2019

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - C No. - 5977 of 2018
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P. Through Secretary And Ors
 
Counsel for Petitioner :- Ganesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Perused the report dated 26.2.2019. Order complied.

Matter consigned.

Order Date :- 26.2.2019

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