Hari Singh vs State Of U.P. And Anr
2019 Latest Caselaw 180 ALL

Citation : 2019 Latest Caselaw 180 ALL
Judgement Date : 26 February, 2019

Allahabad High Court

Hari Singh vs State Of U.P. And Anr on 26 February, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6718 of 2019
 

 
Applicant :- Hari Singh
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Rohit Nandan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Shanshak Shaker holding brief of Sri Rohit Nandan Singh learned counsel for the applicant, put up on 7.3.2019 as unlisted.

Order Date :- 26.2.2019

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