Pankaj Kumar Trivedi vs State Of U.P. Thru. Secy. ...
2019 Latest Caselaw 141 ALL

Citation : 2019 Latest Caselaw 141 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Pankaj Kumar Trivedi vs State Of U.P. Thru. Secy. ... on 25 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 16539 of 2018
 
Petitioner :- Pankaj Kumar Trivedi
 
Respondent :- State Of U.P. Thru. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Rajeev Singh,Manish Kumar
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Jalaj Kumar Gupta,Santosh Kumar Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list this petition in the week commencing 11.03.2019 as fresh.

Order Date :- 25.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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