Mahesh Kumar Verma And Ors. vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 140 ALL

Citation : 2019 Latest Caselaw 140 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Mahesh Kumar Verma And Ors. vs State Of U.P. Thru. Prin. Secy. ... on 25 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 20862 of 2018
 
Petitioner :- Mahesh Kumar Verma And Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Dwijendra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel prays for and is granted three weeks' time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 25.03.2019.

Order Date :- 25.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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