Shiv Gulam Dixit vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 131 ALL

Citation : 2019 Latest Caselaw 131 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Shiv Gulam Dixit vs State Of U.P. Through Prin. Secy. ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7652 of 2013
 

 
Petitioner :- Shiv Gulam Dixit
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Secondary Edu. L
 
Counsel for Petitioner :- Dr. Lalta Prasad Mishra
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Jauhari
 

 
Hon'ble Rajnish Kumar,J.

On request of made on behalf of learned counsel for the petitioner, on account of his personal difficulty, the case is adjourned for the day.

Order Date :- 25.2.2019

psd

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