Nazim Ali vs State Of U.P. Through Its ...
2019 Latest Caselaw 127 ALL

Citation : 2019 Latest Caselaw 127 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Nazim Ali vs State Of U.P. Through Its ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 562 of 2011
 

 
Petitioner :- Nazim Ali
 
Respondent :- State Of U.P. Through Its Principal Secy. Lucknow
 
Counsel for Petitioner :- Alok Kr.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Rajeev Singh Chauhan, learned Additional C.S.C. prays for and is granted a week's further time to seek instructions in terms of the order dated 14.02.2019.

List immediately thereafter.

Order Date :- 25.2.2019

psd

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