Rajnish Kumar Ray vs State Of U.P. And 4 Others
2019 Latest Caselaw 107 ALL

Citation : 2019 Latest Caselaw 107 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Rajnish Kumar Ray vs State Of U.P. And 4 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 49743 of 2017
 

 
Petitioner :- Rajnish Kumar Ray
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sohan Lal Yadav
 
Counsel for Respondent :- C.S.C.,Ras Bihari Pradhan
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed earlier till date no counter affidavit has been filed.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List immediately after expiry of aforesaid period.

Order Date :- 25.2.2019

Pramod Tripathi

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