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Smt. Sushma Devi vs Smt. Rani Chaudhary And Another
2019 Latest Caselaw 3715 ALL

Citation : 2019 Latest Caselaw 3715 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
Smt. Sushma Devi vs Smt. Rani Chaudhary And Another on 29 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 606 of 2006
 

 
Appellant :- Smt. Sushma Devi
 
Respondent :- Smt. Rani Chaudhary And Another
 
Counsel for Appellant :- ,Pawan Agrawal
 
Counsel for Respondent :- Amar Jeet Upadhyay,Amit Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for appellant. Sri Amit Singh-Advocate is present.

List on 8.7.2019.

Order Date :- 29.4.2019

Mukesh

 

 

 
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