Babu Ram Pal And Others vs The Oriental Insurance Co.Ltd.
2019 Latest Caselaw 3426 ALL

Citation : 2019 Latest Caselaw 3426 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Babu Ram Pal And Others vs The Oriental Insurance Co.Ltd. on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 291 of 1997
 

 
Appellant :- Babu Ram Pal And Others
 
Respondent :- The Oriental Insurance Co.Ltd.
 
Counsel for Appellant :- B.N.Rai,M.N.Siddiqui
 
Counsel for Respondent :- Saral Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Paper book is dispensed with.

List on 1.5.2019 for final disposal.

Order Date :- 24.4.2019

Mukesh

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