Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar
2019 Latest Caselaw 3243 ALL

Citation : 2019 Latest Caselaw 3243 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Delhi Transport Corporation New ... vs Bhagwat Singh Bulandshahar on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 113 of 2004
 

 
Appellant :- Delhi Transport Corporation New Delhi
 
Respondent :- Bhagwat Singh Bulandshahar
 
Counsel for Appellant :- Avinash Swaroop,A.Srivastava,Vishesh Kumar Gupta
 
Counsel for Respondent :- V.B. Keserwani,N.Shukla,Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 3.5.2019 so that order-sheet of the Tribunal may be produced by the appellant as it is essential that it was the fault of the claimant himself for protraction of litigation and not of Delhi Transport Corporation New Delhi. He may produce his evidence to the said effect on or before 3rd May, 2019.

Sri Vimlesh Kumar Gupta-Advocate states that the matter before this Court was never adjourned at the behest of the Delhi Transport Corporation New Delhi.

Order Date :- 19.4.2019

Mukesh