Yadunath Singh vs Bholu And Another
2019 Latest Caselaw 3162 ALL

Citation : 2019 Latest Caselaw 3162 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Yadunath Singh vs Bholu And Another on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1059 of 2019
 

 
Appellant :- Yadunath Singh
 
Respondent :- Bholu And Another
 
Counsel for Appellant :- Prakhar Tandon
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Admit.

2. Issue notice to the respondent by speed / registered post returnable on 1.7.2019

3. Call for record of Court below.

4. Steps be taken immediately.

Order Date :- 18.4.2019

Mukesh

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