Oriental Insurance Co. Ltd. ... vs Smt. Prem Late Asthana And Others
2019 Latest Caselaw 3152 ALL

Citation : 2019 Latest Caselaw 3152 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. ... vs Smt. Prem Late Asthana And Others on 18 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 828 of 1997
 

 
Appellant :- Oriental Insurance Co. Ltd. Thorugh Asstt. Manager
 
Respondent :- Smt. Prem Late Asthana And Others
 
Counsel for Respondent :- A.K. Verma,Brahma Nand Pandey,D.K Verma,Ranjit Asthana,Subhash Chandra Yadav,Vinod Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 3rd May, 2019.

Order Date :- 18.4.2019

Mukesh

Download the LatestLaws.com Mobile App