Citation : 2019 Latest Caselaw 3147 ALL
Judgement Date : 18 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 636 of 1991 Appellant :- Smt. Rama Sethi And Others Respondent :- M/S Oic Ltd. And Others Counsel for Appellant :- Rajul Bhargva Counsel for Respondent :- Vineet Saran,A B Saran Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Counsel for the appellant was elevated to this Bench and the notice was sent to the appellant way back on 10.10.2017 to engage any other advocate.
2. Called in revised. None appeared on behalf of appellant to press this appeal.
3. Appeal is accordingly dismissed for want of prosecution.
4. Interim order, if any, stands vacated.
Order Date :- 18.4.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!