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Arun Kumar vs State Of U.P.Thru.Addl.Chief ...
2019 Latest Caselaw 3137 ALL

Citation : 2019 Latest Caselaw 3137 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Arun Kumar vs State Of U.P.Thru.Addl.Chief ... on 18 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 20989 of 2018
 
Petitioner :- Arun Kumar
 
Respondent :- State Of U.P.Thru.Addl.Chief Secretary/Prin.Secretary & Ors.
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Shobhit Mohan Shukla, learned counsel for the petitioner has filed the synopsis of the case enclosing therewith the relevant case laws, which are applicable in the issue in question and the copy thereof has been provided to the learned State Counsel.

Learned State Counsel is also referring some case laws, the copy thereof has been provided to Sri Shobhit Mohan Shukla, learned counsel for the petitioner.

It is expected that learned counsel for both the parties shall go through the case laws so cited and shall address the Court on the issue, on the next date.

List / put up this case on 22.04.2019 in the additional cause list.

The matter shall be heard finally on the next date.

Order Date :- 18.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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