Babli @ Khusbu vs State Of U.P.
2019 Latest Caselaw 3125 ALL

Citation : 2019 Latest Caselaw 3125 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Babli @ Khusbu vs State Of U.P. on 18 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 2391 of 2019
 

 
Appellant :- Babli @ Khusbu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shashi Dhar Pandey
 
Counsel for Respondent :- G.A.,Satendra Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Sri Satendra Singh, learned counsel for the complainant prays for a short time to file counter affidavit.

List in the week commencing 22.4.2019.

In the meantime, counter affidavit may be filed.

Order Date :- 18.4.2019

RCT/-

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