Rajesh Kumar vs State Of U.P.
2019 Latest Caselaw 3045 ALL

Citation : 2019 Latest Caselaw 3045 ALL
Judgement Date : 16 April, 2019

Allahabad High Court

Rajesh Kumar vs State Of U.P. on 16 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 7569 of 2018
 

 
Appellant :- Rajesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.N.Singh,Santosh Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the case being taken up in revised call, no one is present on behalf of the appellant to press the appeal.

List after four weeks.

Order Date :- 16.4.2019

RCT/-

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